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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Odisha - Subsection

Section 60(1)(g) in The Orissa Port Trust Act, 1962

(g)the form and manner of publication of the notification mentioned in Sub-section (2) of Section 10 of the Indian Securities Act, 1920 (10 of 1920), as applied to Port Trust Securities and the manner of publication of the list mentioned in Sub-section (3) of that section;