Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 49] [Entire Act] UT Chandigarh - Subsection Section 49(1) in The Punjab Value Added Tax Act, 2005 (1)The Commissioner may, for the purposes of better administration of this Act, direct that statistics be collected relating to any matter under this Act.
