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State of Kerala - Section

Section 83 in Calicut University Act, 1975

83. Repeal and saving.

- The Calicut University Ordinance, 1974 (15 of 1974), is hereby repealed.
(2)Notwithstanding such repeal, anything done or deemed to have been done or any action taken or deemed to have been taken under the said Ordinance shall be deemed to have been done or taken under this Act.