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State of Tamilnadu - Section

Section 127 in Tamil Nadu Town Panchayats (Establishment) Rules, 1988

127. Urali Gounder (except Tiruchirapalli and Pudukottai District) and Orudaya Gounder or Oorudaya Gounder (in Madurai, Dindigul-Anna, Coimba-tore, Periyar, Tiruchirappalli, Pudukottai and Salem Districts).