Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Kerala - Subsection Section 8(1) in Kerala General Sales Tax Rules, 1963 (1)Save as provided in sub-rules (2) and (3) total turnover of a dealer for the purposes of these rules shall be the amount for which the goods are sold by the dealer.
