Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 152] [Entire Act]

State of West Bengal - Subsection

Section 152(3) in West Bengal Co-operative Societies Rules, 2011

(3)The Commission shall have the following staff—
(a)One Secretary.
(b)One Deputy Secretary in the rank of Deputy Registrar of Co-operative Societies.
(c)One Assistant Secretary in the rank of Assistant Registrar of Co-operative Societies.
(d)One Stenographer with knowledge in computer science.
(e)One Typist with knowledge in computer science.
(f)Two Upper Division Assistants.
(g)Two Lower Division Assistants.
(h)Four Peons :
Provided that the State Government shall have the power to increase or decrease the number of the officers and other employees of the Commission at any time in consultation with the Chairman of the Commission.