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Delhi High Court - Orders

Dr Gurwinder Singh & Anr vs National Medical Commission & Ors on 18 December, 2025

                  $~2 to 5
                  *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                            LPA 612/2019 & CM APPL. 34671/2023 (For Dir.)


                            DR GURWINDER SINGH & ANR          .....Appellants
                                        Through: Mr. P.S. Patwalia, Sr. Adv. with
                                                  Mr. Virendra Rawat Advocate,
                                                  Ms. Harshika Verma, Mr. Ankit
                                                  Kumar, Ms. Devashi Chand &
                                                  Mr. Siddharth Narwar, Advs.

                                                          versus

                            NATIONAL MEDICAL COMMISSION & ORS
                                                                .....Respondents
                                        Through: Mr. T. Singhdev & Mr. Tanishq
                                                 Srivastava, Advs. for R-1.
                                                 Mr Balendu Shekhar, CGSC
                                                 with Mr Krishna Chaitanya, Mr
                                                 Rajkumar Maurya & Mr
                                                 Divyansh Singh Dev, Advs. for
                                                 UOI.

                  3
                            LPA 614/2019 & CM APPL. 34676/2023 (Dir.)


                            DR MAYANK SHARMA                                                     .....Appellant
                                        Through:                              Mr. P.S. Patwalia, Sr. Adv. with
                                                                              Mr. Virendra Rawat Advocate,
                                                                              Ms. Harshika Verma, Mr. Ankit
                                                                              Kumar, Ms. Devashi Chand &
                                                                              Mr. Siddharth Narwar, Advs.


                                                          versus

                            NATIONAL MEDICAL COMMISSION & ORS
                                                                .....Respondents
                                        Through: Mr. T. Singhdev & Mr. Tanishq



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/12/2025 at 21:00:32
                                                                               Srivastava, Advs. for R-1.
                                                                              Mr Balendu Shekhar, CGSC
                                                                              with Mr Krishna Chaitanya, Mr
                                                                              Rajkumar Maurya & Mr
                                                                              Divyansh Singh Dev, Advs. for
                                                                              UOI.

                  4
                            LPA 643/2019 & CM APPL. 43947/2019 (Stay)


                            DR ALBEE GUPTA                                                       .....Appellant
                                         Through:                             Mr. P.S. Patwalia, Sr. Adv. with
                                                                              Mr. Virendra Rawat Advocate,
                                                                              Ms. Harshika Verma, Mr. Ankit
                                                                              Kumar, Ms. Devashi Chand &
                                                                              Mr. Siddharth Narwar, Advs.


                                                          versus

                            NATIONAL MEDICAL COMMISSION & ORS
                                                                .....Respondents
                                        Through: Mr. T. Singhdev & Mr. Tanishq
                                                 Srivastava, Advs. for R-1.
                                                 Mr Balendu Shekhar, CGSC
                                                 with Mr Krishna Chaitanya, Mr
                                                 Rajkumar Maurya & Mr
                                                 Divyansh Singh Dev, Advs. for
                                                 UOI.

                  5
                  +         LPA 716/2019, CM APPL. 49067/2019 (Stay), CM APPL.
                            49068/2019 (Delay of 15 days in filing the appeal), CM APPL.
                            49070/2019 (Addl.Doc), CM APPL. 13892/2021 (For
                            additional facts and ground) & CM APPL. 34672/2023 (For
                            Dir)

                            DR HARNOOR SINGH PRUTHI                                                         .....Appellant
                                        Through:




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/12/2025 at 21:00:32
                                                           versus

                            NATIONAL MEDICAL COMMISSION & ORS
                                                                .....Respondents
                                        Through: Mr. T. Singhdev & Mr. Tanishq
                                                 Srivastava, Advs. for R-1.
                                                 Mr Balendu Shekhar, CGSC
                                                 with Mr Krishna Chaitanya, Mr
                                                 Rajkumar Maurya & Mr
                                                 Divyansh Singh Dev, Advs. for
                                                 UOI

                            CORAM:
                            HON'BLE MR. JUSTICE ANIL KSHETARPAL
                            HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
                            SHANKAR
                                         ORDER

% 18.12.2025

1. It is already 4:15 PM.

2. Learned counsel appearing for the Respondents prays for a passover, however, the same is not feasible.

3. List on 05.02.2026 in the category of "Supplementary List"

matters for final disposal.

4. A photocopy of the Order passed today be kept in the connected matters.

ANIL KSHETARPAL, J.

HARISH VAIDYANATHAN SHANKAR, J.

DECEMBER 18, 2025// v/her This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/12/2025 at 21:00:32