Delhi High Court - Orders
Dr Gurwinder Singh & Anr vs National Medical Commission & Ors on 18 December, 2025
$~2 to 5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
LPA 612/2019 & CM APPL. 34671/2023 (For Dir.)
DR GURWINDER SINGH & ANR .....Appellants
Through: Mr. P.S. Patwalia, Sr. Adv. with
Mr. Virendra Rawat Advocate,
Ms. Harshika Verma, Mr. Ankit
Kumar, Ms. Devashi Chand &
Mr. Siddharth Narwar, Advs.
versus
NATIONAL MEDICAL COMMISSION & ORS
.....Respondents
Through: Mr. T. Singhdev & Mr. Tanishq
Srivastava, Advs. for R-1.
Mr Balendu Shekhar, CGSC
with Mr Krishna Chaitanya, Mr
Rajkumar Maurya & Mr
Divyansh Singh Dev, Advs. for
UOI.
3
LPA 614/2019 & CM APPL. 34676/2023 (Dir.)
DR MAYANK SHARMA .....Appellant
Through: Mr. P.S. Patwalia, Sr. Adv. with
Mr. Virendra Rawat Advocate,
Ms. Harshika Verma, Mr. Ankit
Kumar, Ms. Devashi Chand &
Mr. Siddharth Narwar, Advs.
versus
NATIONAL MEDICAL COMMISSION & ORS
.....Respondents
Through: Mr. T. Singhdev & Mr. Tanishq
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/12/2025 at 21:00:32
Srivastava, Advs. for R-1.
Mr Balendu Shekhar, CGSC
with Mr Krishna Chaitanya, Mr
Rajkumar Maurya & Mr
Divyansh Singh Dev, Advs. for
UOI.
4
LPA 643/2019 & CM APPL. 43947/2019 (Stay)
DR ALBEE GUPTA .....Appellant
Through: Mr. P.S. Patwalia, Sr. Adv. with
Mr. Virendra Rawat Advocate,
Ms. Harshika Verma, Mr. Ankit
Kumar, Ms. Devashi Chand &
Mr. Siddharth Narwar, Advs.
versus
NATIONAL MEDICAL COMMISSION & ORS
.....Respondents
Through: Mr. T. Singhdev & Mr. Tanishq
Srivastava, Advs. for R-1.
Mr Balendu Shekhar, CGSC
with Mr Krishna Chaitanya, Mr
Rajkumar Maurya & Mr
Divyansh Singh Dev, Advs. for
UOI.
5
+ LPA 716/2019, CM APPL. 49067/2019 (Stay), CM APPL.
49068/2019 (Delay of 15 days in filing the appeal), CM APPL.
49070/2019 (Addl.Doc), CM APPL. 13892/2021 (For
additional facts and ground) & CM APPL. 34672/2023 (For
Dir)
DR HARNOOR SINGH PRUTHI .....Appellant
Through:
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/12/2025 at 21:00:32
versus
NATIONAL MEDICAL COMMISSION & ORS
.....Respondents
Through: Mr. T. Singhdev & Mr. Tanishq
Srivastava, Advs. for R-1.
Mr Balendu Shekhar, CGSC
with Mr Krishna Chaitanya, Mr
Rajkumar Maurya & Mr
Divyansh Singh Dev, Advs. for
UOI
CORAM:
HON'BLE MR. JUSTICE ANIL KSHETARPAL
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 18.12.2025
1. It is already 4:15 PM.
2. Learned counsel appearing for the Respondents prays for a passover, however, the same is not feasible.
3. List on 05.02.2026 in the category of "Supplementary List"
matters for final disposal.
4. A photocopy of the Order passed today be kept in the connected matters.
ANIL KSHETARPAL, J.
HARISH VAIDYANATHAN SHANKAR, J.
DECEMBER 18, 2025// v/her This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/12/2025 at 21:00:32