Kerala High Court
K.K.Murukan vs Travancore Devaswom Board - Tdb on 18 September, 2023
Author: Anil K.Narendran
Bench: Anil K.Narendran
DBP No.77/2023 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
Monday, the 18th day of September 2023 / 27th Bhadra, 1945
DBP NO. 77 OF 2023
IN THE MATTER OF TRAVANCORE DEVASWOM BOARD - REPORT NO.27/2023 IN COMPLAINT
NO.88/2023 - IN THE MATTER OF RECONSTRUCTION OF VILAKKUMADAM IN PERUVARUM
DEVASWOM IN PERUVARAM SUB GROUP IN PARAVOOR GROUP - SUO MOTU PROCEEDINGS
INITIATED - REG:
------------
COMPLAINANTS:
1. SRI.K.K.MURUKAN
KUNNATH VEEDU, KACHERIPPADI, NORTH PARUR,
ERNAKULAM DISTRICT - 683513
2. SRI.NITHIN DAS
PEEDIKAPPARAMBIL, PERUVARAM, NORTH PARAVUR - 683513
3. SRI.P.P.VENUGOPAL
PATTANATHUKATTIL, PATTANAM, VADAKKEKKARA,
NORTH PARAVOOR - 683522
RESPONDENTS:
1. TRAVANCORE DEVASWOM BOARD
REPRESENTED BY ITS SECRETARY, KAWDIAR POST, NANTHENCODE,
THIRUVANANTHAPURAM- 695 003
2. THE DEVASWOM COMMISSIONER
TRAVANCORE DEVASWOM BOARD, KAWDIAR POST, NANTHENCODE,
THIRUVANANTHAPURAM-695003
3. THE DEVASWOM ASSISTANT COMMISSIONER
TRAVANCORE DEVASWOM BOARD, PARAVOOR GROUP, KANNANKULANGARA,
NORTH PARAVOOR
DBP No.77/2023 2/2
4. THE SUB GROUP OFFICER
TRAVANCORE DEVASWOM BOARD, PERUVARAM DEVASWOM, PERUVARAM,
NORTH PARAVOOR.
BY SRI.S.RAJMOHAN, SENIOR GOVERNMENT PLEADER
BY STANDING COUNSEL FOR TRAVANCORE DEVASWOM BOARD
BY SRI.P.RAMACHANDRAN, AMICUS CURIAE FOR OMBUDSMAN
THE DEVASWOM BOARD PETITION HAVING COME UP FOR ORDERS AGAIN ON
18/09/2023, UPON PERUSING THE PETITION AND THIS COURT'S ORDER DATED
22/08/2023, THE COURT ON THE SAME DAY PASSED THE FOLLOWING.
ORDER
Service of notice on the complainants is completed. The 3rd complainant enters appearance through counsel, who seeks time to file vakalath. The Standing Counsel for the Travancore Devaswom Board seeks time to get instructions.
List on 26/09/2023.
Sd/- ANIL K.NARENDRAN, JUDGE Sd/- SOPHY THOMAS, JUDGE 18-09-2023 /True Copy/ Assistant Registrar