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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Himachal Pradesh - Subsection

Section 28(1)(i) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(i)the creation, composition and functions of any other body which is considered necessary for improving the academic life of the University;