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[Cites 0, Cited by 0] [Section 63(10)] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(10)(kk) in Rajasthan Factories Rules, 1951

(kk)Where there is difference in level between connected areas for horizontal exit, ramps not more than I in 8 slopes shall be provided. For this purpose steps shall not be used.