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Rajasthan High Court - Jaipur

Dinesh Kumar Panwar And Ors vs Suresh Chand And Ors on 28 January, 2013

    

 
 
 

 IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
O R D E R
D.B. CIVIL MISC. STAY APPLICATION NO.11810/2012
IN
D.B. CIVIL SPECIAL APPEAL NO.1181/2012
IN
S.B. CIVIL WRIT PETITION NO.15370/2010

DINESH KUMAR PANWAR & ORS. 
Vs.
 SURESH CHAND MEENA & ORS.

DATE:28.01.2013

HON'BLE MR. JUSTICE NARENDRA KUMAR JAIN
HON'BLE MR. JUSTICE JAINENDRA KUMAR RANKA


Mr. N.K. Garg on behalf of
Mr. Rajendra Soni, for the appellants.
Mr. S.N. Kumawat, AAG,
Mr. S.P. Sharma, Senior Counsel assisted by
Mr. Gaurav Sharma, for the respondents.

**** Heard learned counsel for the parties on the stay application and after considering their submissions, we are not inclined to stay the appointments, but direct that appointments to be made by the respondents, will be subject to decision of this appeal. The stay application stands disposed of.

(JAINENDRA KUMAR RANKA),J. (NARENDRA KUMAR JAIN),J. /KKC/ Certificate:

All corrections made in the judgment/order have been incorporated in the judgment/order being emailed.
KAMLESH KUMAR P.A