Rajasthan High Court - Jaipur
Dinesh Kumar Panwar And Ors vs Suresh Chand And Ors on 28 January, 2013
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR O R D E R D.B. CIVIL MISC. STAY APPLICATION NO.11810/2012 IN D.B. CIVIL SPECIAL APPEAL NO.1181/2012 IN S.B. CIVIL WRIT PETITION NO.15370/2010 DINESH KUMAR PANWAR & ORS. Vs. SURESH CHAND MEENA & ORS. DATE:28.01.2013 HON'BLE MR. JUSTICE NARENDRA KUMAR JAIN HON'BLE MR. JUSTICE JAINENDRA KUMAR RANKA Mr. N.K. Garg on behalf of Mr. Rajendra Soni, for the appellants. Mr. S.N. Kumawat, AAG, Mr. S.P. Sharma, Senior Counsel assisted by Mr. Gaurav Sharma, for the respondents.
**** Heard learned counsel for the parties on the stay application and after considering their submissions, we are not inclined to stay the appointments, but direct that appointments to be made by the respondents, will be subject to decision of this appeal. The stay application stands disposed of.
(JAINENDRA KUMAR RANKA),J. (NARENDRA KUMAR JAIN),J. /KKC/ Certificate:
All corrections made in the judgment/order have been incorporated in the judgment/order being emailed.
KAMLESH KUMAR P.A