Section 4(a) in The Calcutta University (Temporary Supersession) Act, 1978
(a)all the members of the Senate, the Syndicate, the Academic Council, the Faculties, the Council for Post-Graduate Studies, the Council for Undergraduate Studies, the Boards of Studies, the Finance Committee and all other authorities established under the Statutes, excepting the Chancellor, Vice-Chancellor, Pro-Vice-Chancellors for Academic Affairs and for Business Affairs and Finance shall vacate their respective offices;
