Delhi High Court - Orders
Dedicated Freight Corridor ... vs Tata Aldesa Jv on 10 March, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~19 to 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 104/2021 & I.A. 3720/2021
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. S.K. Pandey, Mr. Anshul Rai,
Mr. Avanish Kumar and
Mr. Chandrashekhar, Advocates.
versus
TATA ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh and Ms. Rashi
Gupta, Advocates.
+ O.M.P. (COMM) 105/2021 & I.A. 3721/2021
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. S.K. Pandey, Mr. Anshul Rai,
Mr. Avanish Kumar and
Mr. Chandrashekhar, Advocates.
versus
TATA ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh and Ms. Rashi
Gupta, Advocates.
+ O.M.P. (COMM) 106/2021 & I.A. 3722/2021
DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA
LIMITED (DFCCIL) ..... Petitioner
Through: Mr. S.K. Pandey, Mr. Anshul Rai,
Mr. Avanish Kumar and
Mr. Chandrashekhar, Advocates.
versus
Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:16.03.2021
14:27
TATA ALDESA JV ..... Respondent
Through: Mr. Sameer Parekh and Ms. Rashi
Gupta, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 10.03.2021
1. Mr. S. K. Pandey and Mr. Anshul Rai, learned counsels for the Petitioner states that they are led by Mr. Balbir Singh, Additional Solicitor General, who is in some personal difficulty today.
2. At their request, re-notify on 23rd March, 2021.
SANJEEV NARULA, J MARCH 10, 2021 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:16.03.2021 14:27