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State of Telangana - Section

Section 74 in Telangana Education Act, 1982

74. Posts of employees of educational institutions vested under this Chapter to be treated as a unit for certain purposes.

- The posts in each category of employees of the educational institutions in a district which have vested in the Government under this Chapter shall be a separate unit for, purposes of seniority, discharge, reversion for want of vacancies, re-appointment of probationers and approved probationers and appointment of full members.