Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Harbour Craft Rules for the Port of Madras, 1935 1. Short title and application. (1)These rules may be called the Harbour Craft Rules for the Port of Madras, 1935.(2)They shall apply to the Port of Madras.
