Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(2)(c) in West Bengal Protection of Interest of Depositors in Financial Establishments Act, 2013

(c)assess the value of the assets of the financial establishment and finalise the list of the depositors and their respective dues;