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Supreme Court - Daily Orders

Anees vs The State Govt Of Nct on 16 June, 2022

Bench: J.K. Maheshwari, Hima Kohli

      ITEM NO.105                            COURT NO.5                   SECTION II-C

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

                                   Criminal Appeal    No(s).   437/2015

      ANEES                                                               Appellant(s)

                                                    VERSUS

      THE STATE GOVT OF NCT                                               Respondent(s)

      (IA No. 100721/2020 - GRANT OF BAIL)

      Date : 16-06-2022 These matters were called on for hearing today.

      CORAM :              HON'BLE MR. JUSTICE J.K. MAHESHWARI
                           HON'BLE MS. JUSTICE HIMA KOHLI
                                      (VACATION BENCH)

      For Appellant(s)               Ms. Swasti Priya, Adv.
                     For             M/S. V. Maheshwari & Co., AOR

      For Respondent(s)              Mr.   K.M. Nataraj, ASG
                                     Mr.   Sanjay Kr. Tyagi, Adv.
                                     Mr.   Apoorv Kurup, Adv.
                                     Mr.   Gurmeet Singh Makker, Adv.
                                     Mr.   B. V. Balaram Das, AOR


                            UPON hearing the counsel the Court made the following
                                               O R D E R

1. Ms. Swasti Priya, learned counsel for the appellant prays for time as the senior counsel is out of station.

2. Time as prayed for is granted subject to the condition that Ms. Swasti Priya, learned counsel shall come prepared and make the submissions on the next date of hearing.

3. List after summer vacation.

Signature Not Verified

Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2022.06.16
16:23:04 IST
Reason:


      (MANISH ISSRANI)                                               (SAROJ KUMARI GAUR)
      COURT MASTER (SH)                                                 BRANCH OFFICER