Supreme Court - Daily Orders
Anees vs The State Govt Of Nct on 16 June, 2022
Bench: J.K. Maheshwari, Hima Kohli
ITEM NO.105 COURT NO.5 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 437/2015
ANEES Appellant(s)
VERSUS
THE STATE GOVT OF NCT Respondent(s)
(IA No. 100721/2020 - GRANT OF BAIL)
Date : 16-06-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MS. JUSTICE HIMA KOHLI
(VACATION BENCH)
For Appellant(s) Ms. Swasti Priya, Adv.
For M/S. V. Maheshwari & Co., AOR
For Respondent(s) Mr. K.M. Nataraj, ASG
Mr. Sanjay Kr. Tyagi, Adv.
Mr. Apoorv Kurup, Adv.
Mr. Gurmeet Singh Makker, Adv.
Mr. B. V. Balaram Das, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. Ms. Swasti Priya, learned counsel for the appellant prays for time as the senior counsel is out of station.
2. Time as prayed for is granted subject to the condition that Ms. Swasti Priya, learned counsel shall come prepared and make the submissions on the next date of hearing.
3. List after summer vacation.
Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2022.06.16 16:23:04 IST Reason: (MANISH ISSRANI) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER