Bombay High Court
Advent India Pe Advisors Private ... vs The Union Of India Through Secretary And ... on 2 December, 2021
Author: M. S. Karnik
Bench: Makarand Subhash Karnik
1-WP-2320-2021
Pdp
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2320 OF 2021
Advent India PE Advisors
Private Limited .. Petitioner
Vs.
The Union of India & Anr. .. Respondents
Mr. Prakash Shah i/by Patankar and Associates for petitioner.
Mr. J. B. Mishra i/by Sangeeta Yadav for respondents.
C0RAM: DIPANKAR DATTA, CJ &
M. S. KARNIK, J.
DATE: DECEMBER 2, 2021 PC:
Stand over to 3rd December, 2021.
(M. S. KARNIK, J.) (CHIEF JUSTICE) Digitally signed by PRAVIN PRAVIN DASHARATH DASHARATH PANDIT PANDIT Date:
2021.12.02 18:57:33 +0530 1