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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

UT Ladakh - Subsection

Section 25(2)(ii) in The University of Ladakh Act, 2018

(ii)Professors or Associate Professors, in case there are no Professors in the concerned subject, representing the constituent, autonomous and affiliated colleges of the Cluster University in each subject comprising each Faculty ;