Allahabad High Court
Union Of India Thr. G.M. Northern ... vs Presiding Officers Central Govt. ... on 8 January, 2010
Author: Rajiv Sharma
Bench: Rajiv Sharma
Court No. - 24 Case :- SERVICE SINGLE No. - 1818 of 1987 Petitioner :- Union Of India Thr. G.M. Northern Railway New Delhi & Anr Respondent :- Presiding Officers Central Govt. Labour Court Kanpur & Anr Petitioner Counsel :- K.C.Jauhari Respondent Counsel :- C.S.C. Hon'ble Rajiv Sharma,J.
Case called out in the revised list. None responds for the petitioner to press this writ petition. The writ petition is quite old and pertains to the year 1987.
Accordingly, the writ petition is dismissed for want of prosecution. Interim order, if any, stands vacated.
Order Date :- 8.1.2010 lakshman