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Union of India - Section

Section 6 in The Mental Healthcare (Central Mental Health Authority and Mental Health Review Boards) Rules, 2018

6. Invitation of application for nomination as non-official members of Central Authority.

- A vacancy for the post of nonofficial member of the Central Authority shall be given wide publicity through open advertisement in at least two national daily newspapers (one English and one Hindi) having wide circulation and the advertisement shall also be made available on the website of the Ministry.