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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(iv) in Rajasthan Petty Offences (Triable by Special Judicial Magistrates) Rules, 1997

(iv)Such Special Judicial Magistrates shall exercise the same powers as conferred by the Code on Judicial Magistrate Ist Class.