Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 142 in Occupational Safety, Health and Working Conditions Code, 2020 142. Laying of rules made by State Government. - Every rule made by the State Government under this Code shall be laid, as soon as may be, after it is made, before the State Legislature.
