Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(6) in The Orissa Khadi and Village Industries Board Regulations, 1960

(6)Compulsory retirement of an employee in accordance with the provisions relating to his superannuation or retirement.]