Himachal Pradesh High Court
Senior Manager, Hptdc & Anr. vs . Gulab Singh & Anr. on 27 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Senior Manager, HPTDC & Anr. Vs. Gulab Singh & Anr.
CWP No.2851 of 2019 .
27.06.2023 Present: Mr. Shivank S. Panta, Advocate, for the petitioners.
Mr. Mohar Singh, Advocate, for respondent No.1.
The matter is admitted. Parties may complete the pleadings. List as per roster.
June 27, 2023 r to Jyotsna Rewal Dua Judge Mukesh ::: Downloaded on - 27/06/2023 20:37:58 :::CIS