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Himachal Pradesh High Court

Senior Manager, Hptdc & Anr. vs . Gulab Singh & Anr. on 27 June, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Senior Manager, HPTDC & Anr. Vs. Gulab Singh & Anr.

CWP No.2851 of 2019 .

27.06.2023 Present: Mr. Shivank S. Panta, Advocate, for the petitioners.

Mr. Mohar Singh, Advocate, for respondent No.1.

The matter is admitted. Parties may complete the pleadings. List as per roster.

June 27, 2023 r to Jyotsna Rewal Dua Judge Mukesh ::: Downloaded on - 27/06/2023 20:37:58 :::CIS