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[Cites 0, Cited by 0] [Section 244(4)] [Section 244] [Entire Act]

Bombay Presidency - Subsection

Section 244(4)(a) in The Bombay Provincial Municipal Corporations Act, 1949

(a)The words "structure" in this section shall include an omnibus and any vehicle or moveable board used primarily as an advertisement or an advertising medium; and