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[Cites 0, Cited by 1] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(2) in The Karnataka State Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973

(2)This section and sections 2,4,5,6,7,8,9,10 and section 12 shall be deemed to have come into force on the first day of November, 1956 and the remaining sections shall come into force at once.