Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Uttar Pradesh - Subsection Section 1(1) in Uttar Pradesh Public Service (Tribunals) Act, 1976 (1)This Act may be called the Uttar Pradesh Public Services [Tribunal] [Substituted by section 3 U.P. Act no 07 of 1992.] Act, 1976.
