Section 5(1) in The Press And Registration Of Books Act, 1867
(1)[ Without prejudice to the provisions of section 3, every copy of every such newspaper shall contain the names of the owner and editor thereof printed clearly on such copy and also the date of its publication:] [Substituted by Act 26 of 1960, Section 2, for Rule.(1) (w.e.f. 1.10.1960) which was inserted by Act 14 of 1922, Section 3 and Sch.I.]
