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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

NCT Delhi - Subsection

Section 49(2)(a) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(a)declare the poll at that polling station to be void, appoint a day, fix the hours for taking a fresh poll at that polling station and notify the day so appointed and the hours so fixed in such manner as may deem fit, or