Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] Greater Bengaluru City Corporation - Section 91(e) in Bangalore Water Supply and Sewerage Act, 1964 (e)generally for the purpose of efficient discharge of the functions by any officer of the Board under this Act or any rule or regulation made thereunder.
