Supreme Court - Daily Orders
State Of Gujarat vs Bharat Pest Control on 21 August, 2017
ITEM NO.18 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 12290/2017
STATE OF GUJARAT Petitioner(s)
VERSUS
BHARAT PEST CONTROL Respondent(s)
Date : 21-08-2017 This petition was called on for hearing today.
For Petitioner(s) Ms. Shubhada Kubde,Adv.
Ms. Hemantika Wahi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent has been served, but none has entered appearance.
Since the Hon'ble Court vide order dated 17th April, 2017 has directed issuance of show cause notice returnable in eight weeks, registry is directed to process the matter for listing before the Hon'ble Court.
RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.08.24 16:46:39 IST Reason: