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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Goa - Subsection

Section 12(2) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(2)On receiving a nomination paper under sub-rule (1), the Returning Officer shall write on the nomination paper its serial number, and shall sigh thereon a certificate stating the date on which and exact time at which the application was delivered to him.