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Union of India - Section

Section 6 in The Rules For The Manufacture, Use, Import, Export And Storage Of Hazardous Micro-Organisms/genetically Engineered organisms Or Cells, 1989

6. Micro-organisms laid down in the Schedule are divided into the following.

(i)Bacterial Agents;
(ii)Fungal Agents;
(iii)Parasitic Agents;
(iv)Viral, Rickettsial and Chlamydial Agents;
(v)Special Category.