Himachal Pradesh High Court
Narender Kumar Sood vs . Branch Manager, Kangra Cetral Coop. on 11 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Narender Kumar Sood vs. Branch Manager, Kangra Cetral Coop.
Bank Ltd. & Ors.
CWP No. 7871 of 2022 .
11.11.2022 Present: Mr. Ajay Sharma, Sr. Advocate with Mr. Athrav Sharma, Advocate, for the petitioner.
Mr. Rakesh Thakur, Standing Counsel, for respondent No. 1.
Mr. Ashok Sharma, A.G. with Mr. J. S. Guleria, Dy. A.G. and Mr. Rajat Chauahn, Law Officer, for respondent No. 2.
Notice. Mr. Rakesh Thakur, learned Advocate and Mr. J. S. Guleria, learned Deputy Advocate General, appear and waive service of notice on behalf of respondents No. 1 and 2, respectively. Notice be issued to respondent No. 3, returnable for 09.12.2022. Reply be filed in the meanwhile.
Mr. Rakesh Thakur, learned standing counsel for respondent No. 1, on instructions, states that auction has already taken place on 18.10.2022 and thereafter the successful bidder has also deposited Rs. 2 lacs. His statement is taken on record.
It is made clear that the sale shall not be confirmed without the express leave of this Court.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge November 11, 2022 (Sanjeev) ::: Downloaded on - 11/11/2022 20:35:51 :::CIS