Section 56(1)(b) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

(b)the arrears of quit-rent, jodi or other amount, if any, of a like nature due from the land holder to Government, and

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