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State of Chattisgarh - Section

Section 18 in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

18. Explanation of Rules.

- The State Government reserves the right to amend any rule and procedure for admission. In case of any dispute related to the interpretation of these rules and amendments relating to them, the decision of the State Government shall be final and binding on all concerned.