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[Cites 0, Cited by 0] [Section 34A(8)] [Section 34A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34A(8)(a) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(a)subject to the approval of the Kuladhipati to prescribe the courses of study and examination, to prescribe text books and/or recommended other books for undergraduate level in the subject or group of subjects with which it deals which shall be followed in all Universities in the State :