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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(c) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(c)no part of any machinery which is in motion and which is not securely fenced is examined, Inbricated, adjusted or repaired except by a person skilled for such examination, lubrication, adjustment or repairs;