Allahabad High Court
Rishi Pal Singh And 10 Ors vs State Of U.P. And 3 Ors on 23 September, 2014
Author: Rajan Roy
Bench: Rajan Roy
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 51665 of 2014 Petitioner :- Rishi Pal Singh And 10 Ors Respondent :- State Of U.P. And 3 Ors Counsel for Petitioner :- Vijay Gautam Counsel for Respondent :- C.S.C. Hon'ble Rajan Roy,J.
Learned counsel for the petitioners submits that Writ-A No. 34228 of 2014 was filed before this Court involving similar issue of transfer on the ground of being posted in a district adjoining to the home district and the judgment has been reserved in the said case on 08.09.2014, which is still awaited. The joining of the petitioners shall be subject to the result of the writ petition.
Connect and list with Writ-A No. 51209 of 2014 on 27.10.2014.
Order Date :- 23.9.2014 SKS