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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(2)(c) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(c)such members of specialists and activists in the field of welfare of senior citizens, as the Government may determine, to be nominated by the Government ;