Supreme Court - Daily Orders
Kuldeep Kumar Pathak vs State Of Up on 24 January, 2017
Author: Kurian Joseph
Bench: Kurian Joseph
ITEM NO.10 COURT NO.7 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.11267/2014
(Arising out of impugned final judgment and order dated 29/01/2014
in RSA No. 3319/1987 passed by the High Court of Punjab & Haryana
at Chandigarh)
HARBANS SINGH Petitioner(s)
VERSUS
PIARA SINGH (D) THR.LRS. & ORS. Respondent(s)
(Office report on default)
Date : 24/01/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
[IN CHAMBERS]
For Petitioner(s) Mr. Sudarshan Singh Rawat,Adv.
For Respondent(s) Mr. Dinesh Chandra Pandey,Adv.
Mr. Rajeev Gurung, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Post before an appropriate Bench on Friday i.e. 27th January, 2017.
(RASHMI DHYANI) (SUKHBIR PAUL KAUR)
SR.P.A. AR-CUM-PS
Signature Not Verified
Digitally signed by
RASHMI DHYANI
Date: 2017.01.25
16:45:37 IST
Reason: