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[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

State of West Bengal - Subsection

Section 114(1)(a) in New Town, Kolkata Development Authority Act, 2007

(a)construct a building, wall, fence or any structure or any private street over any drain, culvert or gutter of the Development Authority; or bed, bank or embankment of any sewerage works or strom-water channel vested in the Development Authority; or