Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(ii) in Tamil Nadu Village Panchayat Secretaries (Conditions of Service) Rules, 2013

(ii)No person shall be eligible for appointment to the post unless he/she is a resident of the Village Panchayat concerned.