Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Himachal Pradesh - Subsection Section 19(3) in Maharaja Agrasen University (Establishment and Regulation) Act, 2012 (3)The Board of Management of the University shall be independent of the sponsoring body with full autonomy to perform its academic and administrative functions.
