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[Cites 0, Cited by 0] [Section 108(2)] [Section 108] [Entire Act]

State of Telangana - Subsection

Section 108(2)(ii) in Telangana District Boards Act, 1955

(ii)if the breach, neglect or failure continues after such conviction, with further fine which may extend to five rupees for every day during which the breach, neglect or failure continues after such conviction.