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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(b) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

(b)[ The application shall be accompanied by a non-refundable application registration fee [Substituted by Commission's Notification No. TNERC/ISOA/11/1-2 dated 11.10.2008, w.e.f 3.8.2005.]
(i)of Rs.5000/- (five thousand) in the case where the open access transaction relates to conventional energy sources; and
(ii)of Rs.200/- (two hundred) per MW subject to a maximum of Rs. 5000/- (five thousand) in the case where the open access transaction relates to non-conventional and renewable sources of energy including co-generation, payable in the manner to be decided by the STU.]