Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(c) in Andhra Pradesh Panchayat Raj Institutions Borrowing Loans Rules, 2003 (c)For location and establishment of new markets within the scope of the provisions of A.P. Panchayat Raj Act, 1994;and
