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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(k) in THE UTTAR PRADESH SHREE CHITRAKOOT DHAAM TEERTH VIKAS PARISHAD ACT, 2021

(k)to co-ordinate with authorities in adjoining regions in matters and activities there that have or may have a bearing in Chitrakoot region to promote harmony in actions.