Madhya Pradesh High Court
Tripti vs Iipm (Indian Institute Of Planning And ... on 24 August, 2015
MCC 337/15 24/8/2015 Ms. Nidhi Bohra learned counsel for appellant. Issue notice of IA no 4086/15 to the respondents on payment
of process fee within one week. List on 16/11/2015. (Prakash Shrivastava) Judge BDJ